Sunder Lal vs State Of U.P. And Others
2011 Latest Caselaw 4854 ALL

Citation : 2011 Latest Caselaw 4854 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Sunder Lal vs State Of U.P. And Others on 26 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 55284 of 2011
 

 
Petitioner :- Sunder Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.C. Tiwari
 
Respondent Counsel :- C.S.C.,A.C. Tiwari
 

 
Hon'ble Sunil Hali,J.

As prayed, put up on 29.9.2011 as fresh.

Order Date :- 26.9.2011

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