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Ghanshyam Singh vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 4853 ALL

Citation : 2011 Latest Caselaw 4853 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Ghanshyam Singh vs State Of U.P. Thru Secy. And Others on 26 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 55955 of 2011
 

 
Petitioner :- Ghanshyam Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- G.K. Maurya,Ramesh Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned standing  counsel has accepted notice on behalf of  respondent Nos. 1 to  6.  He prays for and is granted two weeks' time to file counter affidavit.

List on 12.10.2011.

Order Date :- 26.9.2011

NS

(Justice Sunil Hali) 

 

 

 
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