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Nav Prakash Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 4849 ALL

Citation : 2011 Latest Caselaw 4849 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Nav Prakash Singh And Others vs State Of U.P. And Others on 26 September, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 50096 of 2011
 

 
Petitioner :- Nav Prakash Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Sthalekar
 
Respondent Counsel :- C.S.C.,K.S.Kushwaha
 

 
Hon'ble Dilip Gupta,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 26.9.2011

SK

 

 

 
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