Karan Pal vs Union Of India And Others
2011 Latest Caselaw 4845 ALL

Citation : 2011 Latest Caselaw 4845 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Karan Pal vs Union Of India And Others on 26 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 55128 of 2011
 

 
Petitioner :- Karan Pal
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Nisheeth Yadav,C.B. Yadav
 
Respondent Counsel :- C.S.C.,A.S.G.I.(2011/1844),G.P. Srivastava
 

 
Hon'ble Sunil Hali,J.

As prayed, put up day after tomorrow i.e. 28.9.2011 as fresh.

Order Date :- 26.9.2011

(Justice Sunil Hali)

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