Rajmani vs State Of U.P. And Others
2011 Latest Caselaw 4842 ALL

Citation : 2011 Latest Caselaw 4842 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Rajmani vs State Of U.P. And Others on 26 September, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55117 of 2011
 

 
Petitioner :- Rajmani
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K.Kashyap
 
Respondent Counsel :- C.S.C.,B.D.Mishra
 

 
Hon'ble Dilip Gupta,J.

Leraned Standing Counsel appears for respondent no.1. Sri B.D. Mishra appears for respondent nos. 2 and 3.

The respondents may file the counter affidavit within a period of three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 14th November, 2011.

Order Date :- 26.9.2011

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