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Subhash Kumar vs State Of U.P. Thru Home Secy. And ...
2011 Latest Caselaw 4841 ALL

Citation : 2011 Latest Caselaw 4841 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Subhash Kumar vs State Of U.P. Thru Home Secy. And ... on 26 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 55981 of 2011
 

 
Petitioner :- Subhash Kumar
 
Respondent :- State Of U.P. Thru Home Secy. And Another
 
Petitioner Counsel :- S.K. Dubey,A.P. Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 27.9.2011 as fresh.

Order Date :- 26.9.2011

NS

(Jusstice Sunil Hali) 

 

 

 
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