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Chedi Lal (C.L.) Kardam & Others vs State Of U.P. & Another
2011 Latest Caselaw 4833 ALL

Citation : 2011 Latest Caselaw 4833 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Chedi Lal (C.L.) Kardam & Others vs State Of U.P. & Another on 26 September, 2011
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 5532 of 2004
 

 
Petitioner :- Chedi Lal (C.L.) Kardam & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Shitala Prasda Pandey,Vijay Prakash
 
Respondent Counsel :- Govt. Advocate,A.C.Tiwari
 

 
Hon'ble Naheed Ara Moonis,J.

List in the next cause list showing the name of Sri Vinay Saran, Advocate, as counsel for the applicants.

Interim order shall continue till next date of listing.

Order Date :- 26.9.2011

v.k.updh.

 

 

 
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