Meduwa vs District Collector, Fatehpur And ...
2011 Latest Caselaw 4818 ALL

Citation : 2011 Latest Caselaw 4818 ALL
Judgement Date : 23 September, 2011

Allahabad High Court

Meduwa vs District Collector, Fatehpur And ... on 23 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 55192 of 2011
 

 
Petitioner :- Meduwa
 
Respondent :- District Collector, Fatehpur And Others
 
Petitioner Counsel :- Subhash Chandra Sharma,Manu Sharma
 
Respondent Counsel :- C.S.C.,Shailendra Kumar Singh
 

 
Hon'ble Sunil Hali,J.

As prayed, put up as fresh on Tuesday i.e. 27.9.2011.

Order Date :- 23.9.2011

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