Ram Padarath And Another vs Smt. Chiraunji Devi
2011 Latest Caselaw 4807 ALL

Citation : 2011 Latest Caselaw 4807 ALL
Judgement Date : 23 September, 2011

Allahabad High Court

Ram Padarath And Another vs Smt. Chiraunji Devi on 23 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 39989 of 2008
 

 
Petitioner :- Ram Padarath And Another
 
Respondent :- Smt. Chiraunji Devi
 
Petitioner Counsel :- Prabhaker Varddhan,M.D. Singh "Shekhar"
 
Respondent Counsel :- Sc
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the respondent prays for and is granted two weeks' time to file objection to the substitution application.

List thereafter.

Order Date :- 23.9.2011

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