Smt. Kela Devi And Others vs Sri Suresh Chandra Bansal And ...
2011 Latest Caselaw 4806 ALL

Citation : 2011 Latest Caselaw 4806 ALL
Judgement Date : 23 September, 2011

Allahabad High Court

Smt. Kela Devi And Others vs Sri Suresh Chandra Bansal And ... on 23 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38750 of 2008
 

 
Petitioner :- Smt. Kela Devi And Others
 
Respondent :- Sri Suresh Chandra Bansal And Others
 
Petitioner Counsel :- Arun Srivastava
 
Respondent Counsel :- Sc
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 23.9.2011

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