Balak Blaika Purva Madhyamic ... vs State Of U.P. And Others
2011 Latest Caselaw 4739 ALL

Citation : 2011 Latest Caselaw 4739 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Balak Blaika Purva Madhyamic ... vs State Of U.P. And Others on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 69425 of 2006
 

 
Petitioner :- Balak Blaika Purva Madhyamic Vidyalaya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava,Ravindra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, two weeks' time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 19.9.2011

(Justice Sunil Hali)

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