Mohd. Umar vs The State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 4737 ALL

Citation : 2011 Latest Caselaw 4737 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Mohd. Umar vs The State Of U.P. Thru Its Secy. And ... on 19 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50858 of 2011
 

 
Petitioner :- Mohd. Umar
 
Respondent :- The State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Hafeez Khan
 
Respondent Counsel :- C.S.C.,Sunita Agarwal
 

 
Hon'ble V.K. Shukla,J.

Within 72 hours from today, Smt. Sunita Agrawal, Advocate is directed to serve copy of the counter affidavit on the counsel for the petitioner. Three days' thereafter are accorded for filing rejoinder affidavit.

List this case in the next cause list.

Order Date :- 19.9.2011

SRY

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