Nasreen Aslam And Another vs High Court Of Judicature At ...
2011 Latest Caselaw 4736 ALL

Citation : 2011 Latest Caselaw 4736 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Nasreen Aslam And Another vs High Court Of Judicature At ... on 19 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54267 of 2011
 

 
Petitioner :- Nasreen Aslam And Another
 
Respondent :- High Court Of Judicature At Allahabad And Another
 
Petitioner Counsel :- Arif Ikbal
 
Respondent Counsel :- Amit Sthalekar
 

 
Hon'ble Rajes Kumar,J.

Connect it with Civil Misc. Writ Petition No. 44764 of 2011.

Order Date :- 19.9.2011

Download the LatestLaws.com Mobile App