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Pramod Yadav vs State Of U.P. And Others
2011 Latest Caselaw 4735 ALL

Citation : 2011 Latest Caselaw 4735 ALL
Judgement Date : 19 September, 2011

Allahabad High Court
Pramod Yadav vs State Of U.P. And Others on 19 September, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 61398 of 2010
 

 
Petitioner :- Pramod Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Durga Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In place of respondent No. 2 and respondent No. 4 in the order dated 07.10.2010, same be read as respondent No.3, viz., Zila Panchayat Raj Adhikari, Ballia.

Order Date :- 19.9.2011

SRY

 

 

 
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