Uptron Powertronics Ltd. ... vs Addl. Labour Commissioner And ...
2011 Latest Caselaw 4733 ALL

Citation : 2011 Latest Caselaw 4733 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Uptron Powertronics Ltd. ... vs Addl. Labour Commissioner And ... on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 58946 of 2006
 

 
Petitioner :- Uptron Powertronics Ltd. Employees Union
 
Respondent :- Addl. Labour Commissioner And Others
 
Petitioner Counsel :- Shyam Narain,Sudhanshu Narain
 
Respondent Counsel :- C.S.C.,A.K.Singh,Kritika Singh,V.B. Singh,Vijai Sinha
 

 
Hon'ble Sunil Hali,J.

Case is adjourned on the request of learned counsel for the parties.

List this matter in the 2nd week of October, 2011. In the meantime, English translated copy of the affidavit filed by the learned Standing Counsel may be supplied.

Order Date :- 19.9.2011

(Justice Sunil Hali)

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