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Dinesh Tewari vs Commissioner, Gorakhpur ...
2011 Latest Caselaw 4732 ALL

Citation : 2011 Latest Caselaw 4732 ALL
Judgement Date : 19 September, 2011

Allahabad High Court
Dinesh Tewari vs Commissioner, Gorakhpur ... on 19 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 34727 of 2003
 

 
Petitioner :- Dinesh Tewari
 
Respondent :- Commissioner, Gorakhpur Division & Others
 
Petitioner Counsel :- R.S. Misra,Arun Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the  petitioner  prays for and is granted two weeks' time to file rejoinder affidavit.It is made clear that in case it is not done, right to file rejoinder affidavit shall stand closed.

List thereafter.

Order Date :- 19.9.2011

NS

(Justice Sunil Hali)

 

 

 
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