Km. Neelam Singh vs The State Of U.P. And Others
2011 Latest Caselaw 4729 ALL

Citation : 2011 Latest Caselaw 4729 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Km. Neelam Singh vs The State Of U.P. And Others on 19 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25654 of 2011
 

 
Petitioner :- Km. Neelam Singh
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Singh,H.C. Singh,N.C. Singh
 
Respondent Counsel :- C.S.C.,Sunita Agarwal
 

 
Hon'ble V.K. Shukla,J.

List this case peremptorily, on 27.09.2011. By that time, in all eventuality, Sri B.D. Pandey, Advocate, is directed to see and ensure that the order dated 16.08.2011 passed by this Court is complied with, and in case said order is not complied with, then the Registrar of the respondent University shall be personally present in Court on the date fixed.

Order Date :- 19.9.2011

SRY

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