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M/S Howkins Cookers Limited Thru' ... vs The Appellate Authority And ...
2011 Latest Caselaw 4728 ALL

Citation : 2011 Latest Caselaw 4728 ALL
Judgement Date : 19 September, 2011

Allahabad High Court
M/S Howkins Cookers Limited Thru' ... vs The Appellate Authority And ... on 19 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 67177 of 2006
 

 
Petitioner :- M/S Howkins Cookers Limited Thru' Its Factory Manager
 
Respondent :- The Appellate Authority And Others
 
Petitioner Counsel :- Vivek Ratan,Vijay Ratan Agrawal
 
Respondent Counsel :- C.S.C.,K.P. Agrawal,Kr. S.R. Gupta,S.B. Singh
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the respondents, list this matter on 26.9.2011.

Order Date :- 19.9.2011

NS

(Justice Sunil Hali)

 

 

 
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