U.P. State Electricity Board (Now ... vs Smt. Anita Devi And Others
2011 Latest Caselaw 4727 ALL

Citation : 2011 Latest Caselaw 4727 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

U.P. State Electricity Board (Now ... vs Smt. Anita Devi And Others on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70818 of 2006
 

 
Petitioner :- U.P. State Electricity Board (Now Uppcl) And Another
 
Respondent :- Smt. Anita Devi And Others
 
Petitioner Counsel :- A.K Mehrotra
 

 
Hon'ble Sunil Hali,J.

As prayed, list after two weeks.

List thereafter. Rejoinder affidavit may be filed in the meanwhile.

Order Date :- 19.9.2011

(Justice Sunil Hali)

Download the LatestLaws.com Mobile App