Sabu And Others vs M.A.C.T. And Others
2011 Latest Caselaw 4724 ALL

Citation : 2011 Latest Caselaw 4724 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Sabu And Others vs M.A.C.T. And Others on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54771 of 2006
 

 
Petitioner :- Sabu And Others
 
Respondent :- M.A.C.T. And Others
 
Petitioner Counsel :- R.K. Porwal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 20.9.2011.

Order Date :- 19.9.2011

(Justice Sunil Hali)

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