Bal Krishna Mishra vs State Of U.P.
2011 Latest Caselaw 4709 ALL

Citation : 2011 Latest Caselaw 4709 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Bal Krishna Mishra vs State Of U.P. on 16 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24526 of 2011
 

 
Petitioner :- Bal Krishna Mishra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri P.K.Rao and Anand Srivastava on behalf of the complainant is taken on record.

On the request made by learned counsel for the complainant put up this case on 20.9.2011 showing the name of learned cousnel for the parties.

Order Date :- 16.9.2011

Gss

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