Pradeep Kumar [ P.I.L. ] Criminal vs Union Of India, Thru. Ministry Of ...
2011 Latest Caselaw 4707 ALL

Citation : 2011 Latest Caselaw 4707 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Pradeep Kumar [ P.I.L. ] Criminal vs Union Of India, Thru. Ministry Of ... on 16 September, 2011

Bench: Abdul Mateen, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- MISC. BENCH No. - 3258 of 2011
 

 
Petitioner :- Pradeep Kumar [ P.I.L. ] Criminal
 
Respondent :- Union Of India, Thru. Ministry Of Home & Others
 
Petitioner Counsel :- I.P. Singh
 
Respondent Counsel :- G.A.,A.S.G.,Jayant Singh Tomar
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

Counter affidavit of one Sri D.K.Thakur said to be D.I.G./S.S.P. Lucknow has been filed in Writ Petition No.2566(M/B) of 2011 but no counter affidavit on behalf of the State has been filed in Writ Petition No.2552(M/B) of 2011 and Writ Petition No.3258(M/B) of 2011. Learned Government Advocate states that counter affidavit shall be filed in the other two petitions as well.

Let notices be issued to opposite parties 3 to 6. The opposite parties may file reply within one month. List thereafter.

Order Date :- 16.9.2011

kvg/-