Raghunath vs State Of U.P. And Others
2011 Latest Caselaw 4702 ALL

Citation : 2011 Latest Caselaw 4702 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Raghunath vs State Of U.P. And Others on 16 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 42500 of 2008
 

 
Petitioner :- Raghunath
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Zafar Abbas,S.M.Iqbal Hasan
 
Respondent Counsel :- C.S.C.,Y.K.Sinha
 

 
Hon'ble Sunil Hali,J.

As prayed, list on Wednesday i.e. 21.9.2011.

Order Date :- 16.9.2011

(Justice Sunil Hali)

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