Ram Bhaju vs State Of U.P. And Another
2011 Latest Caselaw 4700 ALL

Citation : 2011 Latest Caselaw 4700 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Ram Bhaju vs State Of U.P. And Another on 16 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53707 of 2011
 

 
Petitioner :- Ram Bhaju
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Amulya Ratan Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 16.9.2011

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