Natthu vs State Of U.P. & Others
2011 Latest Caselaw 4698 ALL

Citation : 2011 Latest Caselaw 4698 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Natthu vs State Of U.P. & Others on 16 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 61414 of 2006
 

 
Petitioner :- Natthu
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Y.S. Saxena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list on Wednesday i.e. 21.9.2011 as unlisted.

Order Date :- 16.9.2011

(Justice Sunil Hali)

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