Gurudev Singh vs State Of U.P. & Others
2011 Latest Caselaw 4692 ALL

Citation : 2011 Latest Caselaw 4692 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Gurudev Singh vs State Of U.P. & Others on 16 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 63154 of 2007
 

 
Petitioner :- Gurudev Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.D. Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 16.9.2011

(Justice Sunil Hali)

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