Smt. Manisha vs State Of U.P. And Others
2011 Latest Caselaw 4674 ALL

Citation : 2011 Latest Caselaw 4674 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Smt. Manisha vs State Of U.P. And Others on 15 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53649 of 2011
 

 
Petitioner :- Smt. Manisha
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kumar
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Rajes Kumar,J.

The grievance of the petitioner is that despite the petitioner being promoted from Aaganwadi Sahayika to Aaganwadi Karyakatri, the respondent is not allowing to join the petitioner.

Learned Standing Counsel may seek instruction in the matter.

Put up on 21.9.2011 as fresh.

Order Date :- 15.9.2011

Download the LatestLaws.com Mobile App