Raju Agrawal & Another vs State Of U.P.
2011 Latest Caselaw 4666 ALL

Citation : 2011 Latest Caselaw 4666 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Raju Agrawal & Another vs State Of U.P. on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 870 of 1999
 

 
Petitioner :- Raju Agrawal & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- N.K.Chaturvedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri N.K.Chaturvedi for the applicants.

List in the next cause list.

Order Date :- 15.9.2011

Gss

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