Satya Prakash Sharma & Others vs State Of U.P. & Another
2011 Latest Caselaw 4661 ALL

Citation : 2011 Latest Caselaw 4661 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Satya Prakash Sharma & Others vs State Of U.P. & Another on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 1535 of 1999
 

 
Petitioner :- Satya Prakash Sharma & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Dharmendra Singhal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

One week's further time is allowed for compliance of the order dated 2.8.2011 to take steps for service of notice upon opp. party no. 2.

List after ten days.

Order Date :- 15.9.2011

Gss

Download the LatestLaws.com Mobile App