Gaya Prasad Dubey vs State Of U.P. & Another
2011 Latest Caselaw 4660 ALL

Citation : 2011 Latest Caselaw 4660 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Gaya Prasad Dubey vs State Of U.P. & Another on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL REVISION No. - 959 of 1998
 

 
Petitioner :- Gaya Prasad Dubey
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- A.K. Shukla,D. Singhal
 
Respondent Counsel :- Govt. Advocate,R.K.S. Chauhan
 

 
Hon'ble Arvind Kumar Tripathi,J.

The case is passed over on the request made by Sri R.K.S. Chauhan one of the learned counsel for the applicant.

List in the next cause list.

Order Date :- 15.9.2011

Gss

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