Citation : 2011 Latest Caselaw 4659 ALL
Judgement Date : 15 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 828 of 1999 Petitioner :- Smt.Kamla Devi & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Sarvesh Respondent Counsel :- Govt. Advocate,L.P. Singh,Smt.Sudha Devi Hon'ble Arvind Kumar Tripathi,J.
Passed over on the request of learned counsel for the applicants.
List in the next cause list.
Order Date :- 15.9.2011
Gss
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