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Bireshwar Prasad Sharma vs State Of U.P. And Others
2011 Latest Caselaw 4658 ALL

Citation : 2011 Latest Caselaw 4658 ALL
Judgement Date : 15 September, 2011

Allahabad High Court
Bireshwar Prasad Sharma vs State Of U.P. And Others on 15 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53371 of 2011
 

 
Petitioner :- Bireshwar Prasad Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kshitij Shailendra
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,Randhir Singh
 

 
Hon'ble Rajes Kumar,J.

Sri Amit Sthalekar, Advocate appearing on behalf of the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 15.9.2011

OP

 

 

 
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