Lavlesh Singh Patel vs State Of U.P.
2011 Latest Caselaw 4656 ALL

Citation : 2011 Latest Caselaw 4656 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Lavlesh Singh Patel vs State Of U.P. on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20451 of 2010
 

 
Petitioner :- Lavlesh Singh Patel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vishwa Pratap Singh,Rajiv Kr. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List on 22.9.2011 showing the name of learned counsel for the parties in the present case as well as connected case.

Order Date :- 15.9.2011

Gss

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