Rama Nand Shukla And Others vs State Of U.P. And Others
2011 Latest Caselaw 4652 ALL

Citation : 2011 Latest Caselaw 4652 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Rama Nand Shukla And Others vs State Of U.P. And Others on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 10314 of 1993
 

 
Petitioner :- Rama Nand Shukla And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinod Prasad
 
Respondent Counsel :- Aga,Kamal Krishna
 

 
Hon'ble Arvind Kumar Tripathi,J.

List in the next cause list with office report regarding the compliance of the order dated 17.9.2010.

Order Date :- 15.9.2011

Gss

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