Mohd. Rafique vs State Of U.P. & Others
2011 Latest Caselaw 4651 ALL

Citation : 2011 Latest Caselaw 4651 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Mohd. Rafique vs State Of U.P. & Others on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 1361 of 1999
 

 
Petitioner :- Mohd. Rafique
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 15.9.2011

Gss

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