Awadhesh Kumar Sharma vs State Of U.P.
2011 Latest Caselaw 4648 ALL

Citation : 2011 Latest Caselaw 4648 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Awadhesh Kumar Sharma vs State Of U.P. on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 1064 of 1999
 

 
Petitioner :- Awadhesh Kumar Sharma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.C. Bhardwaj,B.D.Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri J.C. Bharadwaj and Sri B.D.Sharma learned counsel for the petitioner.

List in the next cause list.

Order Date :- 15.9.2011

Gss

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