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Mohd. Ahmad Khan Constable No. 569 ... vs State Of U.P. And Others
2011 Latest Caselaw 4647 ALL

Citation : 2011 Latest Caselaw 4647 ALL
Judgement Date : 15 September, 2011

Allahabad High Court
Mohd. Ahmad Khan Constable No. 569 ... vs State Of U.P. And Others on 15 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53639 of 2011
 

 
Petitioner :- Mohd. Ahmad Khan Constable No. 569 And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.R.Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 35915 of 2011. In the meantime, the parties may exchange their affidavits.

Order Date :- 15.9.2011

OP

 

 

 
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