Smt. Bhagwani vs Ramdhar @ Ramdhani & Others
2011 Latest Caselaw 4644 ALL

Citation : 2011 Latest Caselaw 4644 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Smt. Bhagwani vs Ramdhar @ Ramdhani & Others on 15 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 59835 of 2006
 

 
Petitioner :- Smt. Bhagwani
 
Respondent :- Ramdhari @ Ramdhani & Others
 
Petitioner Counsel :- V.S. Srivastava
 
Respondent Counsel :- C.S.C.,A.A. Khan,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the illness slip of learned counsel for the petitioner.

List in the next cause list peremptorily.

Order Date :- 15.9.2011

(Sunil Hali)

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