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Ram Chandra Bhisey vs Union Of India And Others
2011 Latest Caselaw 4643 ALL

Citation : 2011 Latest Caselaw 4643 ALL
Judgement Date : 15 September, 2011

Allahabad High Court
Ram Chandra Bhisey vs Union Of India And Others on 15 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53357 of 2011
 

 
Petitioner :- Ram Chandra Bhisey
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Upendra Nath
 
Respondent Counsel :- Subodh Kumar
 

 
Hon'ble Rajes Kumar,J.

Respondents are directed to file counter affidavits within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 15.9.2011

OP

 

 

 
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