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Nagina vs Board Of Revenue At Allahabad & ...
2011 Latest Caselaw 4637 ALL

Citation : 2011 Latest Caselaw 4637 ALL
Judgement Date : 14 September, 2011

Allahabad High Court
Nagina vs Board Of Revenue At Allahabad & ... on 14 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 9791 of 2008
 

 
Petitioner :- Nagina
 
Respondent :- Board Of Revenue At Allahabad & Others
 
Petitioner Counsel :- Santosh Kumar Mishra
 
Respondent Counsel :- C.S.C.,Hari Pratap Gupta
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 15.9.2011.

Interim order is extended till then.

Order Date :- 14.9.2011

NS

(Justice Sunil Hali)

 

 

 
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