Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011

January February March April May June July August September October November December

Vikram Singh vs Indian Oil Corporation Ltd. And ...
2011 Latest Caselaw 4628 ALL

Citation : 2011 Latest Caselaw 4628 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Vikram Singh vs Indian Oil Corporation Ltd. And ... on 14 September, 2011

Bench: Yatindra Singh, Dinesh Gupta

HIGH COURT OF JUDICATURE AT ALLAHABAD

व्यव.प्रकीर्ण याचिका संख्या ४१५५३ वर्ष २०११

विक्रम सिंह प्रति इंडियन आयल कारपोरेशन लि. एवं अन्य

माननीय यतीन्द्र सिंह, न्यायमूर्ति

माननीय दिनेश गुप्ता, न्यायमूर्ति

१- याची के अधिवक्ता का कथन है कि वह आक्षेपित आदेश के विरूद्ध अपील योजित करना चाहते है तथा उन्हें यह याचिका वापस लिए जाने हेतु अनुमति प्रदान की जाए।

२- याची के अधिवक्ता के अनुरोध पर यह याचिका खारिज की जाती है तथा उन्हें आक्षेपित आदेश के विरूद्ध अपील योजित करने की स्वतंत्रता रहेगी।

दिनांक १४-९-२०११

अ/

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs