Dhiraj Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 4624 ALL

Citation : 2011 Latest Caselaw 4624 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Dhiraj Kumar Singh vs State Of U.P. And Others on 14 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54855 of 2008
 

 
Petitioner :- Dhiraj Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.S. Singh,D.K. Srivastava
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 14.9.2011

(Justice Sunil Hali)

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