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C/M Of Dwarika Prasad Inter ... vs State Of U.P. And Others
2011 Latest Caselaw 4619 ALL

Citation : 2011 Latest Caselaw 4619 ALL
Judgement Date : 14 September, 2011

Allahabad High Court
C/M Of Dwarika Prasad Inter ... vs State Of U.P. And Others on 14 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38672 of 2008
 

 
Petitioner :- C/M Of Dwarika Prasad Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gajendra Pratap,R.C. Tiwari
 
Respondent Counsel :- C.S.C.,Ashok Nath Tripathi,R.K. Ojha
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 15.9.2011 at 2 P.M.

Order Date :- 14.9.2011

NS

(Justice Sunil Hali)

 

 

 
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