Manta Singh vs State Of U.P.
2011 Latest Caselaw 4600 ALL

Citation : 2011 Latest Caselaw 4600 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Manta Singh vs State Of U.P. on 13 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24315 of 2011
 

 
Petitioner :- Manta Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vidhu Bhushan Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application.

List along with the record of first bail application before appropriate court at an early date.

Order Date :- 13.9.2011

Gss

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