Ajay Kumar Misra S/O Sri Sadanand ... vs State Of U.P. And Others
2011 Latest Caselaw 4594 ALL

Citation : 2011 Latest Caselaw 4594 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Ajay Kumar Misra S/O Sri Sadanand ... vs State Of U.P. And Others on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46590 of 2011
 

 
Petitioner :- Ajay Kumar Misra S/O Sri Sadanand Misra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he has filed counter affidavit in the office on 9.9.2011. The same is not on record. Office is directed to place counter affidavit on record.

Put up on 21.9.2011 as fresh. By that time the petitioner may file rejoinder affidavit.

Order Date :- 13.9.2011

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