Shakuntala Sharma And Another vs State Of U.P. And Another
2011 Latest Caselaw 4589 ALL

Citation : 2011 Latest Caselaw 4589 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Shakuntala Sharma And Another vs State Of U.P. And Another on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52717 of 2011
 

 
Petitioner :- Shakuntala Sharma And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Prashant K.Lal
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Rajes Kumar,J.

Copy of the order of the District Judge, Firozabad has not been annexed.

Learned counsel for the petitioner seeks a week's time to file the copy of the order.

Put up on 21.9.2011 as fresh.

Order Date :- 13.9.2011

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