Smt. Sunita Pandey And Another vs Union Of India And Others
2011 Latest Caselaw 4588 ALL

Citation : 2011 Latest Caselaw 4588 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Smt. Sunita Pandey And Another vs Union Of India And Others on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52980 of 2011
 

 
Petitioner :- Smt. Sunita Pandey And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Gyanendra Kumar Singh,Bhriguji Singh
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Sri Sanjiv Kumar Pandey, Advocate filed his Parcha on behalf of respondent no. 1, the same may be placed on record.

Learned counsel for the petitioner states that the issue involved in the present writ petition is similar to the issue involved in Civil Misc. Writ Petition No. 46652 of 2011, which is coming up for consideration on 20.9.2011.

Connect it with Civil Misc. Writ Petition No. 46652 of 2011.

Order Date :- 13.9.2011

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