C/M Durga Bari A.B. Primary School vs State Of U.P. And Others
2011 Latest Caselaw 4569 ALL

Citation : 2011 Latest Caselaw 4569 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

C/M Durga Bari A.B. Primary School vs State Of U.P. And Others on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 23423 of 2010
 

 
Petitioner :- C/M Durga Bari A.B. Primary School
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gyan Prakash Srivastava
 
Respondent Counsel :- C.S.C.,Anil Kumar Shukla
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafer.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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