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Gajendra And Others vs Union Of India And Others
2011 Latest Caselaw 4562 ALL

Citation : 2011 Latest Caselaw 4562 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
Gajendra And Others vs Union Of India And Others on 9 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 61582 of 2008
 

 
Petitioner :- Gajendra And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- R.S.P. Rao,Vinod Tripathi
 
Respondent Counsel :- C.S.C.,A.S.G.I./2008/2015
 

 
Hon'ble Sunil Hali,J.

On the  request of learned counsel for the  petitioner, the case is adjourned for today.

Order Date :- 9.9.2011

NS

(Justice Sunil Hali)

 

 

 
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