Smt. Sagun Devi vs State Of U.P. And Others
2011 Latest Caselaw 4556 ALL

Citation : 2011 Latest Caselaw 4556 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

Smt. Sagun Devi vs State Of U.P. And Others on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 50104 of 2008
 

 
Petitioner :- Smt. Sagun Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ajay Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the request of Sri Anil Tiwari, Advocate, appearing on behalf of Sri Ajai Kumar Shukla, learned counsel for the petitioner.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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